Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

Union of India - Section

Section 10 in The Spices Board Act, 1986

10. Returns to be made by registered owners.

(1)A registered owner shall furnish returns to the Board in such form, at such times and in such manner as may be prescribed.
(2)The Board may authorise an officer to visit any estate at any time to verify the accuracy of any return made under this section or to ascertain the productive capacity of the estate.Chapter - IV Certificate For Export Of Spices