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[Cites 0, Cited by 0] [Section 29(1)] [Section 29] [Entire Act]

State of Sikkim - Subsection

Section 29(1)(c) in Sikkim Panchayat Act, 1993

(c)he incurs any of the disqualification mentioned in section 16, after his election as a member of the Gram Panchayat; or