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Delhi High Court - Orders

Strides Pharma Science Limited vs Round The Clock Logistics Private ... on 8 November, 2023

                                    $~23
                                    *    IN THE HIGH COURT OF DELHI AT NEW DELHI
                                    +    CS(COMM) 438/2023
                                         STRIDES PHARMA SCIENCE LIMITED ..... Plaintiff
                                                      Through: Mr. Sukrit R. Kapor, Adv.
                                                      versus
                                         ROUND THE CLOCK LOGISTICS PRIVATE LIMITED
                                         & ORS.                                   ..... Defendants
                                                      Through: Mr. Swapnil Srivastava, Adv. for
                                                                   D-3
                                         CORAM:
                                         JOINT REGISTRAR (JUDICIAL) MS. PRIYA
                                         MAHENDRA, (DHJS)
                                                             ORDER

% 08.11.2023 IA No.22241/2023 under Section 151 CPC moved by the defendant no.3 seeking condonation of delay in filing Written Statement Learned counsel for the plaintiff is present and accepts notice of the captioned IA. At request, let reply, if any, to the captioned IA be filed by the plaintiff within two weeks with copy to the opposite side, who is at liberty to file rejoinder, if any, within two weeks thereafter with copy to the opposite side.

Re-notify the captioned IA for completion of pleadings on date fixed i.e. 08.12.2023.

PRIYA MAHENDRA (DHJS) JOINT REGISTRAR (JUDICIAL) NOVEMBER 8, 2023/ab Click here to check corrigendum, if any This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 11/11/2023 at 04:40:19