Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 11] [Entire Act] State of West Bengal - Subsection Section 11(2) in The West Bengal Requisitioning of Vehicles Act, 1979 (2)No court shall take cognizance of an offence punishable under this, section except on the complaint in writing of an officer authorised by the State Government in this behalf.
