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State of Uttar Pradesh - Section

Section 6 in The U.P. Economizer Rules, 1959

6. Procedure on transfer of an economizer unit or part of unit.

- When an economizer is transferred from another State into the State of Uttar Pradesh the owner shall apply in Form CE under clause (b) of the transfer; the economizer shall not be used until registration has been effected. No fee shall be charged for recording such transfer.