Supreme Court - Daily Orders
Narendra Bahadur Singh And Others vs State Of U.P. And Another on 23 January, 2017
Bench: Madan B. Lokur, Prafulla C. Pant
ITEM NO.28 COURT NO.5 SECTION X
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Writ Petition(s)(Civil) No(s).37/2017
NARENDRA BAHADUR SINGH AND OTHERS Petitioner(s)
VERSUS
STATE OF U.P. AND ANOTHER Respondent(s)
(with appln. (s) for exemption from filing O.T. and office report)
Date : 23/01/2017 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE MADAN B. LOKUR
HON'BLE MR. JUSTICE PRAFULLA C. PANT
For Petitioner(s)
Ms. Preetika Dwivedi, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Learned counsel for the petitioners seeks leave to withdraw the writ petition with liberty to approach the High Court.
Leave and liberty granted.
The writ petition is dismissed as withdrawn.
(SANJAY KUMAR-I) (SAROJ KUMARI GAUR)
AR-CUM-PS COURT MASTER
Signature Not Verified
Digitally signed by
SANJAY KUMAR
Date: 2017.01.24
14:20:09 IST
Reason: