Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Rajasthan - Section

Section 16 in The Rajasthan Homoeopathic Medicine Rules, 1971

16.

The Registrar being the Drawing and Disbursing Officer shall receive all moneys payable to the Board. He shall not retain in his hand a sum exceeding Rs. 500/- the balance being lodged in the Bank to the credit of the Board.