Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Gujarat - Section Section 18 in Gujarat Panchayats (Amendment) Act, 1962 18. Amendment of section of 138 Guj. VI of 1962.- To section 138 of the principal Act the following marginal note shall added, namely: "Other functions of panchayats".
