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[Cites 0, Cited by 0] [Section 70] [Entire Act]

State of Maharashtra - Subsection

Section 70(3) in Poona University Act, 1974

(3)The University shall have and maintain a Contingency Fund under a separate head in the University accounts, to which shall be credited such sums as may, from time to time, be granted as contributions or grants by the State Government especially for this purpose. Such Fund shall be used only for making advances for the purpose of meeting unforeseen expenditure.