Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Punjab - Section Section 629 in Punjab Jail Manual, 1996 629. Other forms of labour. - Convicts may with advantage be employed -(a)on brick, tile and surkhi manufacture;(b)as coolies to assist free skilled workmen;(c)on earthwork of all kinds; and(d)breaking stone and brick-ballast.
