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[Cites 0, Cited by 0] [Section 91(1)] [Section 91] [Entire Act]

State of Manipur - Subsection

Section 91(1)(c) in The Manipur Panchayati Raj Act, 1994

(c)the manner in which works, and development schemes may be executed and inspected and payment may be made in respect of such works an schemes; and