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[Cites 0, Cited by 0] [Section 2(7)] [Section 2] [Entire Act]

State of Tamilnadu - Subsection

Section 2(7)(b) in Tamil Nadu Money-Lenders Act, 1957

(b)persistently follows such other person from place to place or interferes with any property owned or used by him or deprives him of, or hinders him in the use of, any such property, or