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[Cites 0, Cited by 0] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(b) in The North-Eastern Council Act, 1971

(b)[ "north-eastern area" means the area comprising the States of Arunachal Pradesh, Assam, Manipur, Meghalaya, Mizoram, [Nagaland, Sikkim and Tripura [Substituted for clauses (b) and (c) by State of Arunachal Pradesh Act (69 of 1986), Section 45 (11-2-87)]]