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[Cites 0, Cited by 0] [Section 79] [Entire Act]

State of Maharashtra - Subsection

Section 79(3) in The Maharashtra Agricultural Universities (Krishi Vidyapeeths) Statutes, 1990

(3)For the purposes of sub-clause (2) he shall co-ordinate with concerned Dean and /or Associate Deans, Principals. Superintendents of Schools under the guidance of the Director of Instruction, the Director of Research and the Director of Extension Education through the Dean of his Faculty.