Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Uttarakhand - Section Section 1 in Uttarakhand Audit Act, 2012 1. Short title, extent and commencement. (1)This Act may be called the Uttarakhand Audit Act, 2012.(2)It extends to the whole of Uttarakhand.(3)It shall come into force on such date as the State Government may, by notification, appoint in this behalf.
