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[Cites 0, Cited by 0] [Section 184(2)] [Section 184] [Entire Act]

Union of India - Subsection

Section 184(2)(d) in The Naval Ceremonial, Conditions Of Service And Miscellaneous Regulations, 1964

(d)have passed the preliminary professional examination. This examination is to be held by a Board to be constituted according to the instructions issued by the Chief of the Naval Staff.