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Allahabad High Court

Mulakh Raj @ Bucha vs State Of U.P. And Others on 20 December, 2019

Author: Manish Kumar

Bench: Manish Kumar





HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 84
 

 
Case :- CRIMINAL REVISION No. - 1923 of 2002
 

 
Revisionist :- Mulakh Raj @ Bucha
 
Opposite Party :- State of U.P. and Others
 
Counsel for Revisionist :- Pankaj Singh,Smt. Archana Tyagi
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Manish Kumar,J.
 

Case has been called out in the revised list. Neither any request has been made nor anyone present on behalf of the revisionist. Learned A.G.A. is present.

In the interest of justice, list this case in the next cause list.

Order Date :- 20.12.2019 Zafar