Allahabad High Court
Mulakh Raj @ Bucha vs State Of U.P. And Others on 20 December, 2019
Author: Manish Kumar
Bench: Manish Kumar
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 84 Case :- CRIMINAL REVISION No. - 1923 of 2002 Revisionist :- Mulakh Raj @ Bucha Opposite Party :- State of U.P. and Others Counsel for Revisionist :- Pankaj Singh,Smt. Archana Tyagi Counsel for Opposite Party :- Govt. Advocate Hon'ble Manish Kumar,J.
Case has been called out in the revised list. Neither any request has been made nor anyone present on behalf of the revisionist. Learned A.G.A. is present.
In the interest of justice, list this case in the next cause list.
Order Date :- 20.12.2019 Zafar