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Supreme Court - Daily Orders

Life Insurance Corporation Of India vs Om Parkash on 4 October, 2023

Author: J.K. Maheshwari

Bench: J.K. Maheshwari

     ITEM NO.106                                      COURT NO.13                       SECTION XIV-A

                                     S U P R E M E C O U R T O F                I N D I A
                                             RECORD OF PROCEEDINGS

     Civil Appeal No. 4393/2010

     LIFE INSURANCE CORPORATION OF INDIA & ORS.                                        Appellant(s)
                                     VERSUS
     OM PARKASH                                                                        Respondent(s)

     Date : 04-10-2023 This appeal was called on for hearing today.

     CORAM :               HON'BLE MR. JUSTICE J.K. MAHESHWARI
                           HON'BLE MR. JUSTICE K.V. VISWANATHAN

     For Appellant(s)                       Mr. Kailash Vasdev, Sr. Adv.
                                            Mr. A. V. Rangam, AOR
                                            Mr. Buddy A. Ranganadhan, Adv.
                                            Mr. Umrao Singh Rawat, Adv.

     For Respondent(s)

                            UPON hearing the counsel the Court made the following
                                               O R D E R

In furtherance to the previous order, notice was sent which is served on the respondent but no one is present on his behalf.

This appeal is pending since 2010. However, we thought it appropriate that the case may be heard and decided by appointing Amicus to assist the Court.

Shri Jaideep Gupta, learned senior counsel, who is present in the Court, is appointed as Amicus Curiae, who shall be assisted by Mr. Kunal Chatterjee, learned counsel, who is also present in the Court.

Let a copy of the appeal along with all relevant pleadings be supplied to Mr. Kunal Chatterjee, learned counsel, by the appellant.

Name of learned Amicus be reflected in the cause list. List the matter on 08th November, 2023.

Signature Not Verified Digitally signed by Nidhi Ahuja Date: 2023.10.04 17:30:20 IST Reason:
                           (NIDHI AHUJA)                                (VIRENDER SINGH)
                             AR-cum-PS                                   BRANCH OFFICER