Supreme Court - Daily Orders
Life Insurance Corporation Of India vs Om Parkash on 4 October, 2023
Author: J.K. Maheshwari
Bench: J.K. Maheshwari
ITEM NO.106 COURT NO.13 SECTION XIV-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No. 4393/2010
LIFE INSURANCE CORPORATION OF INDIA & ORS. Appellant(s)
VERSUS
OM PARKASH Respondent(s)
Date : 04-10-2023 This appeal was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE J.K. MAHESHWARI
HON'BLE MR. JUSTICE K.V. VISWANATHAN
For Appellant(s) Mr. Kailash Vasdev, Sr. Adv.
Mr. A. V. Rangam, AOR
Mr. Buddy A. Ranganadhan, Adv.
Mr. Umrao Singh Rawat, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
In furtherance to the previous order, notice was sent which is served on the respondent but no one is present on his behalf.
This appeal is pending since 2010. However, we thought it appropriate that the case may be heard and decided by appointing Amicus to assist the Court.
Shri Jaideep Gupta, learned senior counsel, who is present in the Court, is appointed as Amicus Curiae, who shall be assisted by Mr. Kunal Chatterjee, learned counsel, who is also present in the Court.
Let a copy of the appeal along with all relevant pleadings be supplied to Mr. Kunal Chatterjee, learned counsel, by the appellant.
Name of learned Amicus be reflected in the cause list. List the matter on 08th November, 2023.
Signature Not Verified Digitally signed by Nidhi Ahuja Date: 2023.10.04 17:30:20 IST Reason: (NIDHI AHUJA) (VIRENDER SINGH)
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