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Supreme Court - Daily Orders

Shaheed vs Sayeed on 29 January, 2016

Bench: Madan B. Lokur, R.K. Agrawal

     ITEM NO.22                              COURT NO.8                   SECTION X

                                   S U P R E M E C O U R T O F         I N D I A
                                           RECORD OF PROCEEDINGS

     Petition(s)                 for   Special   Leave   to   Appeal   (C)......CC    No(s).
     1236/2016

     (Arising out of impugned final judgment and order dated 15/09/2015
     in SA No. 52/2015 passed by the High Court of Uttarakhand at
     Nainital)

     SHAHEED                                                               Petitioner(s)

                                                     VERSUS

     SAYEED AND ORS                                                        Respondent(s)
     (With appln. (s) for c/delay in filing SLP)

     Date : 29/01/2016                  This petition was called on for hearing today.

     CORAM :                            HON'BLE MR. JUSTICE MADAN B. LOKUR
                                        HON'BLE MR. JUSTICE R.K. AGRAWAL

     For Petitioner(s)                  Dr. J. P. Dhanda,Adv.

     For Respondent(s)

                            UPON hearing the counsel the Court made the following

                                                  O R D E R

Delay condoned.

The special leave petition is dismissed.

(Meenakshi Kohli) (Jaswinder Kaur) Court Master Court Master Signature Not Verified Digitally signed by Meenakshi Kohli Date: 2016.01.29 12:15:45 IST Reason: