Supreme Court - Daily Orders
Shaheed vs Sayeed on 29 January, 2016
Bench: Madan B. Lokur, R.K. Agrawal
ITEM NO.22 COURT NO.8 SECTION X
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C)......CC No(s).
1236/2016
(Arising out of impugned final judgment and order dated 15/09/2015
in SA No. 52/2015 passed by the High Court of Uttarakhand at
Nainital)
SHAHEED Petitioner(s)
VERSUS
SAYEED AND ORS Respondent(s)
(With appln. (s) for c/delay in filing SLP)
Date : 29/01/2016 This petition was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE MADAN B. LOKUR
HON'BLE MR. JUSTICE R.K. AGRAWAL
For Petitioner(s) Dr. J. P. Dhanda,Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
The special leave petition is dismissed.
(Meenakshi Kohli) (Jaswinder Kaur) Court Master Court Master Signature Not Verified Digitally signed by Meenakshi Kohli Date: 2016.01.29 12:15:45 IST Reason: