Section 13(1) in Rajasthan Electricity Regulatory Commission (Metering) Regulations 2007

[Cites 0, Cited by 0] [Section 13] [Entire Act]

(1)The proper operation and maintenance of the meters shall be the exclusive responsibility of the licensee or generating company or STU as under,

Distribution Licensee	:	All consumer meters including open accessconsumers. Inter-discom interface meters. Energy accounting andaudit meters of distribution system
State Transmission Utility	:	All interface meters, Energy accounting &audit meters of transmission system.
Generating Companies	:	Energy accounting & audit meters ofgenerating stations.

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