Delhi High Court - Orders
Arvind Kejriwal vs State & Anr on 12 March, 2021
Author: Anu Malhotra
Bench: Anu Malhotra
$~24
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CRL.M.C. 6347/2019 & CRL.M.A. 4247/2021
ARVIND KEJRIWAL ..... Petitioner
Through: Mr. Mohd Irsad & Mr. Prashant
Rajpoot, Advocates.
versus
STATE & ANR ..... Respondent
Through: Mr. Kewal Singh Ahuja, APP for
State
Mr. Raghav Awasthi & Mr. Mukesh
Sharma, Advocate for R-2.
CORAM:
HON'BLE MS. JUSTICE ANU MALHOTRA
ORDER
% 12.03.2021 (Through Video Conferencing) The Hon'ble Judge is on leave today. The matter be thus, re-notified for 19.04.2021.
BY ORDER COURT MASTER MARCH 12, 2021 ha Signature Not Verified Digitally Signed By:SUMIT GHAI Signing Date:16.03.2021 18:44:04 This file is digitally signed by PS to HMJ ANU MALHOTRA.