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Delhi High Court - Orders

Arvind Kejriwal vs State & Anr on 12 March, 2021

Author: Anu Malhotra

Bench: Anu Malhotra

                      $~24
                      *      IN THE HIGH COURT OF DELHI AT NEW DELHI
                      +      CRL.M.C. 6347/2019 & CRL.M.A. 4247/2021
                             ARVIND KEJRIWAL                                   ..... Petitioner
                                                Through:     Mr. Mohd Irsad & Mr. Prashant
                                                             Rajpoot, Advocates.

                                                versus

                             STATE & ANR                                      ..... Respondent
                                                Through:     Mr. Kewal Singh Ahuja, APP for
                                                             State
                                                             Mr. Raghav Awasthi & Mr. Mukesh
                                                             Sharma, Advocate for R-2.

                             CORAM:
                             HON'BLE MS. JUSTICE ANU MALHOTRA
                                       ORDER

% 12.03.2021 (Through Video Conferencing) The Hon'ble Judge is on leave today. The matter be thus, re-notified for 19.04.2021.

BY ORDER COURT MASTER MARCH 12, 2021 ha Signature Not Verified Digitally Signed By:SUMIT GHAI Signing Date:16.03.2021 18:44:04 This file is digitally signed by PS to HMJ ANU MALHOTRA.