Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 427] [Entire Act] State of West Bengal - Subsection Section 427(b) in West Bengal Municipal Act, 1993 (b)require the Chairman or any officer of the Municipality to furnish any return, plan, estimate, statement, account, report of statistics, or any information whatsoever.
