Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 9] [Entire Act] State of Chattisgarh - Subsection Section 9(2) in Chhattisgarh Winery Rules, 2013 (2)In addition to the registers mentioned in clause (i) of sub-rule (1), the licensee shall also maintain any other register, account book containing such details, as directed by the Excise Commissioner from time to time.
