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[Cites 0, Cited by 0] [Section 23(2)] [Section 23] [Entire Act]

Bombay Presidency - Subsection

Section 23(2)(a) in Bombay Live-Stock Improvement Act, 1933

(a)under section 4, prescribing the powers and duties to be exercised and performed by a live-stock officer and the assignment of such powers or duties,