Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 358(3)] [Section 358] [Entire Act]

State of Chattisgarh - Subsection

Section 358(3)(k) in The Chhattisgarh Municipalities Act, 1961

(k)the provision of means of egress in case of fire, fire-escapes and water-lifting devices;