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[Cites 0, Cited by 0] [Section 18] [Entire Act]

State of Kerala - Subsection

Section 18(1) in A.P.J. Abdul Kalam Technological University Act, 2015

(1)The Executive Committee shall appoint a person who is proposed by the Government from among three persons recommended by a Selection Committee determined by the Executive Committee, with the Vice-Chancellor as the Convenor, as my be prescribed by Statutes, to be the Controller of Examinations, who shall be a full-time salaried officer and shall work directly under the superintendence, direction and control of the Vice-Chancellor. The first Controller of Examinations shall be appointed by the Government.