Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 37] [Entire Act] State of Tamilnadu - Subsection Section 37(i) in General Statutes of the Dr. M.G.R. Medical University (i)A resolution relating to business not included in the agenda but brought forward by the Governing Council or the Vice-Chancellor under Statute 13 of this Chapter.
