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[Cites 0, Cited by 0] [Section 160] [Entire Act]

Union of India - Subsection

Section 160(2) in The Navy (Pension) Regulations, 1964

(2)Gratuities shall be calculated to the nearest multiple of five praise, that is, where the exact amount works out to two and a half paise or more, it shall be taken to the next higher multiple of five paise, amount below two and a half paise being disregarded.