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[Cites 0, Cited by 0] [Section 241(1)] [Section 241] [Entire Act]

State of Tamilnadu - Subsection

Section 241(1)(b) in The Coimbatore City Municipal Corporation Act, 1981

(b)any land outside the proposed street alignment, with the buildings, if any, standing thereupon which the council may consider it expedient to acquire.