Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Rajasthan - Section Section 31 in The Bar Council of Rajasthan Election Rules, 1968 31. Filling of last Vacancies. - The procedure prescribed in Rule 3(c) of the Rules of the Council in Chapter II, Part III shall be followed.
