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[Cites 0, Cited by 0] [Section 28] [Entire Act]

State of Odisha - Subsection

Section 28(e) in The Orissa Co-operative Societies Act, 1962

(e)make arrangements for the proper maintenance of various books and records of the Society, for the correct preparation, timely submission of periodical statements and returns in accordance with the provisions of this Act and the Rules and Bye-Laws made thereunder.