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[Section 7]
[Entire Act]
State of Haryana - Subsection
Section 7(1) in Haryana Industrial Promotion Rules, 2007
| (a) | Deputy Commissioner of the District concerned | : | Chairman |
| (b) | Executive Engineer, Uttar Haryana Bijli VitranNigam/Dakshin Haryana Bijli Vitran Nigam | : | Member |
| (c) | Deputy Excise and Taxation Commissioner | : | Member |
| (d) | District Town Planner | : | Member |
| (e) | District Level Officer of the Haryana State | : | Member |
| (f) | Assistant Director Industrial Safety c/o LabourCommissioner-cum-Chief Inspector of Factories | : | Member |
| (g) | General Manager, District Industries Center | : | Member Secretary |