Supreme Court - Daily Orders
Dept.Of Telecommunication vs Data Access India Limited on 24 July, 2019
Bench: Arun Mishra, S. Abdul Nazeer, M.R. Shah
1
ITEM NO.102 COURT NO.4 SECTION XVII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No(s). 311-318/2008
DEPT.OF TELECOMMUNICATION & ORS. Appellant(s)
VERSUS
DATA ACCESS INDIA LIMITED Respondent(s)
([ PART-HEARD BY HON'BLE ARUN MISHRA, HON'BLE S. ABDUL NAZEER AND
HON'BLE M.R. SHAH, JJ. ] )
WITH
C.A. No. 565-568/2008 (XVII)
(and IA No.102801/2017-CLARIFICATION/DIRECTION)
C.A. No. 6575/2010 (XVII)
(FOR STAY APPLICATION ON IA 2/2010
IA No. 2/2010 - STAY APPLICATION)
C.A. No. 6664-6669/2010 (XVII)
C.A. No. 4896/2010 (XVII)
C.A. No. 10675/2010 (XVII)
C.A. No. 10676/2010 (XVII)
C.A. No. 9827/2010 (XVII)
C.A. No. 4430/2011 (XVII)
C.A. No. 258/2012 (XVII)
(FOR STAY APPLICATION ON IA 2/2012
IA No. 2/2012 - STAY APPLICATION)
C.A. No. 5921/2012 (XVII)
C.A. No. 5582-5583/2012 (XVII)
C.A. No. 5574/2012 (XVII)
C.A. No. 5575/2012 (XVII)
C.A. No. 5576/2012 (XVII)
Signature Not Verified
C.A. No. 5572/2012 (XVII)
Digitally signed by
JAYANT KUMAR ARORA
Date: 2019.07.29
17:07:40 IST
Reason:
C.A. No. 6645/2012 (XVII)
C.A. No. 6328-6399/2015 (XVII)
(FOR STAY APPLICATION ON IA 1-72/2015
2
FOR STAY APPLICATION ON IA 73-144/2015
FOR IMPLEADMENT ON IA 145-216/2016
FOR AMENDMENT IN CAUSE TITLE ON IA 217-227/2016
IA No. 217/2016 - AMENDMENT IN CAUSE TITLE
IA No. 145/2016 - Impleadment
IA No. 73/2015 - STAY APPLICATION
IA No. 1/2015 - STAY APPLICATION)
C.A. No. 6183-6255/2015 (XVII)
(FOR ON IA 74/2015
FOR STAY APPLICATION ON IA 147/2015
FOR INTERVENTION APPLICATION ON IA 220/2016
FOR ON IA 221/2016
FOR EARLY HEARING APPLICATION ON IA 222/2016
IA No. 221/2016 - additional facts and grounds
IA No. 222/2016 - EARLY HEARING APPLICATION
IA No. 220/2016 - INTERVENTION APPLICATION
IA No. 74/2015 - permission to raise additional grounds
IA No. 147/2015 - STAY APPLICATION)
C.A. No. 5832-5852/2015 (XVII)
C.A. No. 5909/2015 (XVII)
(FOR EX-PARTE STAY ON IA 1/2015
IA No. 1/2015 - EX-PARTE STAY)
C.A. No. 6009/2015 (XVII)
(FOR STAY APPLICATION ON IA 1/2015
IA No. 1/2015 - STAY APPLICATION)
C.A. No. 5996/2015 (XVII)
(FOR STAY APPLICATION ON IA 1/2015
FOR Amendment in Cause Title ON IA 2/2016
IA No. 2/2016 - AMENDMENT IN CAUSE TITLE
IA No. 1/2015 - STAY APPLICATION)
C.A. No. 5957/2015 (XVII)
(FOR STAY APPLICATION ON IA 1/2015
FOR Amendment in Cause Title ON IA 2/2016
IA No. 2/2016 - AMENDMENT IN CAUSE TITLE
IA No. 1/2015 - STAY APPLICATION)
C.A. No. 5997/2015 (XVII)
(FOR STAY APPLICATION ON IA 1/2015
FOR Amendment in Cause Title ON IA 2/2016
IA No. 2/2016 - AMENDMENT IN CAUSE TITLE
IA No. 1/2015 - STAY APPLICATION)
C.A. No. 5998/2015 (XVII)
(FOR STAY APPLICATION ON IA 1/2015
FOR AMENDMENT IN CAUSE TITLE ON IA 2/2016
IA No. 2/2016 - AMENDMENT IN CAUSE TITLE
IA No. 1/2015 - STAY APPLICATION)
C.A. No. 6011/2015 (XVII)
(FOR STAY APPLICATION ON IA 1/2015
FOR AMENDMENT IN CAUSE TITLE ON IA 2/2016
IA No. 2/2016 - AMENDMENT IN CAUSE TITLE
IA No. 1/2015 - STAY APPLICATION)
C.A. No. 6002/2015 (XVII)
(FOR STAY APPLICATION ON IA 1/2015
3
FOR AMENDMENT IN CAUSE TITLE ON IA 2/2016
IA No. 2/2016 - AMENDMENT IN CAUSE TITLE
IA No. 1/2015 - STAY APPLICATION)
C.A. No. 6010/2015 (XVII)
(FOR STAY APPLICATION ON IA 1/2015
FOR AMENDMENT IN CAUSE TITLE ON IA 2/2016
IA No. 2/2016 - AMENDMENT IN CAUSE TITLE
IA No. 1/2015 - STAY APPLICATION)
C.A. No. 6012/2015 (XVII)
(FOR EX-PARTE STAY ON IA 1/2015
FOR AMENDMENT IN CAUSE TITLE ON IA 2/2016
IA No. 2/2016 - AMENDMENT IN CAUSE TITLE
IA No. 1/2015 - EX-PARTE STAY)
C.A. No. 8496-8505/2015 (XVII)
(FOR EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT ON IA
21/2015
FOR [PERMISSION TO FILE ANNEXURES] ON IA 31/2015
IA No. 21/2015 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT
IA No. 31/2015 - PERMISSION TO FILE ANNEXURES)
C.A. No. 8493-8495/2015 (XVII)
(FOR CONDONATION OF DELAY IN FILING APPEAL ON IA 1/2015
FOR [PERMISSION TO FILE ANNEXURES] ON IA 7/2015
IA No. 7/2015 - PERMISSION TO FILE ANNEXURES)
C.A. No. 5929/2015 (XVII)
(FOR EX-PARTE STAY ON IA 1/2015
FOR AMENDMENT IN CAUSE TITLE ON IA 2/2016
IA No. 2/2016 - AMENDMENT IN CAUSE TITLE
IA No. 1/2015 - EX-PARTE STAY)
C.A. No. 5911/2015 (XVII)
(FOR EX-PARTE STAY ON IA 1/2015
FOR AMENDMENT IN CAUSE TITLE ON IA 2/2016
IA No. 2/2016 - AMENDMENT IN CAUSE TITLE
IA No. 1/2015 - EX-PARTE STAY)
C.A. No. 5882/2015 (XVII)
(FOR EX-PARTE STAY ON IA 1/2015
FOR AMENDMENT IN CAUSE TITLE ON IA 2/2016
FOR [PERMISSION TO FILE ANNEXURES] ON IA 3/2016
IA No. 2/2016 - AMENDMENT IN CAUSE TITLE
IA No. 1/2015 - EX-PARTE STAY
IA No. 3/2016 - PERMISSION TO FILE ANNEXURES)
C.A. No. 5931/2015 (XVII)
(FOR EX-PARTE STAY ON IA 1/2015
FOR Amendment in Cause Title ON IA 2/2016
IA No. 2/2016 - AMENDMENT IN CAUSE TITLE
IA No. 1/2015 - EX-PARTE STAY)
C.A. No. 5934/2015 (XVII)
(FOR STAY APPLICATION ON IA 1/2015
IA No. 1/2015 - STAY APPLICATION)
C.A. No. 5930/2015 (XVII)
(FOR EX-PARTE STAY ON IA 1/2015
FOR Amendment in Cause Title ON IA 2/2016
IA No. 2/2016 - AMENDMENT IN CAUSE TITLE
IA No. 1/2015 - EX-PARTE STAY)
4
C.A. No. 6888-6895/2015 (XVII)
(FOR EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT ON IA
9/2015
FOR EX-PARTE STAY ON IA 17/2015
FOR [PERMISSION TO FILE ANNEXURES] ON IA 25/2015
IA No. 17/2015 - EX-PARTE STAY
IA No. 9/2015 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT
IA No. 25/2015 - PERMISSION TO FILE ANNEXURES)
C.A. No. 6003/2015 (XVII)
(FOR STAY APPLICATION ON IA 1/2015
FOR AMENDMENT IN CAUSE TITLE ON IA 2/2016
IA No. 2/2016 - AMENDMENT IN CAUSE TITLE
IA No. 1/2015 - STAY APPLICATION)
C.A. No. 6004/2015 (XVII)
(FOR STAY APPLICATION ON IA 1/2015
FOR AMENDMENT IN CAUSE TITLE ON IA 2/2016
IA No. 2/2016 - AMENDMENT IN CAUSE TITLE
IA No. 1/2015 - STAY APPLICATION)
C.A. No. 8506-8530/2015 (XVII)
(FOR STAY APPLICATION ON IA 26/2015
FOR [PERMISSION TO FILE ANNEXURES] ON IA 51/2015
IA No. 51/2015 - PERMISSION TO FILE ANNEXURES
IA No. 26/2015 - STAY APPLICATION)
C.A. No. 8009-8017/2015 (XVII)
(FOR STAY APPLICATION ON IA 1/2015
FOR STAY APPLICATION ON IA 10/2015
FOR AMENDMENT IN CAUSE TITLE ON IA 19/2016
IA No. 19/2016 - AMENDMENT IN CAUSE TITLE
IA No. 10/2015 - STAY APPLICATION
IA No. 1/2015 - STAY APPLICATION)
C.A. No. 344/2016 (XVII)
(FOR EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT ON IA
2/2016
FOR STAY APPLICATION ON IA 3/2016
IA No. 2/2016 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT
IA No. 3/2016 - STAY APPLICATION)
C.A. No. 498/2016 (XVII)
(FOR STAY APPLICATION ON IA 2/2016
FOR EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT ON IA 3/2016
FOR [PERMISSION TO FILE ANNEXURES] ON IA 4/2016
IA No. 3/2016 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT
IA No. 4/2016 - PERMISSION TO FILE ANNEXURES
IA No. 2/2016 - STAY APPLICATION)
C.A. No. 497/2016 (XVII)
(FOR EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT ON IA
2/2016
FOR [PERMISSION TO FILE ANNEXURES] ON IA 3/2016
IA No. 2/2016 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT
IA No. 3/2016 - PERMISSION TO FILE ANNEXURES)
C.A. No. 493/2016 (XVII)
(FOR STAY APPLICATION ON IA 2/2016
FOR EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT ON IA 3/2016
5
FOR [PERMISSION TO FILE ANNEXURES] ON IA 4/2016
IA No. 3/2016 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT
IA No. 4/2016 - PERMISSION TO FILE ANNEXURES
IA No. 2/2016 - STAY APPLICATION)
C.A. No. 14624/2015 (XVII)
(FOR EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT ON IA
2/2015
FOR STAY APPLICATION ON IA 3/2015
IA No. 2/2015 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT
IA No. 3/2015 - STAY APPLICATION)
C.A. No. 13550/2015 (XVII)
(FOR EX-PARTE STAY ON IA 1/2015
FOR AMENDMENT IN CAUSE TITLE ON IA 2/2016
IA No. 2/2016 - AMENDMENT IN CAUSE TITLE
IA No. 1/2015 - EX-PARTE STAY)
C.A. No. 13705-13711/2015 (XVII)
(FOR EX-PARTE STAY ON IA 1/2015
FOR AMENDMENT IN CAUSE TITLE ON IA 8/2016
IA No. 8/2016 - AMENDMENT IN CAUSE TITLE
IA No. 1/2015 - EX-PARTE STAY)
C.A. No. 13590/2015 (XVII)
(FOR STAY APPLICATION ON IA 1/2015
FOR AMENDMENT IN CAUSE TITLE ON IA 2/2016
IA No. 2/2016 - AMENDMENT IN CAUSE TITLE
IA No. 1/2015 - STAY APPLICATION)
C.A. No. 13587/2015 (XVII)
(FOR STAY APPLICATION ON IA 1/2015
FOR AMENDMENT IN CAUSE TITLE ON IA 2/2016
IA No. 2/2016 - AMENDMENT IN CAUSE TITLE
IA No. 1/2015 - STAY APPLICATION)
C.A. No. 13586/2015 (XVII)
(FOR STAY APPLICATION ON IA 1/2015
FOR AMENDMENT IN CAUSE TITLE ON IA 2/2016
IA No. 2/2016 - AMENDMENT IN CAUSE TITLE
IA No. 1/2015 - STAY APPLICATION)
C.A. No. 13585/2015 (XVII)
(FOR EX-PARTE STAY ON IA 1/2015
FOR AMENDMENT IN CAUSE TITLE ON IA 2/2016
IA No. 2/2016 - AMENDMENT IN CAUSE TITLE
IA No. 1/2015 - EX-PARTE STAY)
C.A. No. 13591/2015 (XVII)
(FOR EX-PARTE STAY ON IA 1/2015
FOR AMENDMENT IN CAUSE TITLE ON IA 2/2016
IA No. 2/2016 - AMENDMENT IN CAUSE TITLE
IA No. 1/2015 - EX-PARTE STAY)
C.A. No. 13538/2015 (XVII)
(FOR STAY APPLICATION ON IA 1/2015
FOR AMENDMENT IN CAUSE TITLE ON IA 2/2016
IA No. 2/2016 - AMENDMENT IN CAUSE TITLE
IA No. 1/2015 - STAY APPLICATION)
C.A. No. 13588/2015 (XVII)
(FOR STAY APPLICATION ON IA 1/2015
6
FOR AMENDMENT IN CAUSE TITLE ON IA 2/2016
IA No. 2/2016 - AMENDMENT IN CAUSE TITLE
IA No. 1/2015 - STAY APPLICATION)
C.A. No. 13593/2015 (XVII)
(FOR STAY APPLICATION ON IA 1/2015
FOR AMENDMENT IN CAUSE TITLE ON IA 2/2016
IA No. 2/2016 - AMENDMENT IN CAUSE TITLE
IA No. 1/2015 - STAY APPLICATION)
C.A. No. 13595-13596/2015 (XVII)
(FOR STAY APPLICATION ON IA 1/2015
FOR AMENDMENT IN CAUSE TITLE ON IA 3/2016
IA No. 3/2016 - AMENDMENT IN CAUSE TITLE
IA No. 1/2015 - STAY APPLICATION)
C.A. No. 13584/2015 (XVII)
(FOR EX-PARTE STAY ON IA 1/2015
FOR AMENDMENT IN CAUSE TITLE ON IA 2/2016
IA No. 2/2016 - AMENDMENT IN CAUSE TITLE
IA No. 1/2015 - EX-PARTE STAY)
C.A. No. 13574/2015 (XVII)
(FOR EX-PARTE STAY ON IA 1/2015
FOR AMENDMENT IN CAUSE TITLE ON IA 2/2016
IA No. 2/2016 - AMENDMENT IN CAUSE TITLE
IA No. 1/2015 - EX-PARTE STAY)
C.A. No. 13681/2015 (XVII)
(FOR STAY APPLICATION ON IA 1/2015
FOR AMENDMENT IN CAUSE TITLE ON IA 2/2016
IA No. 2/2016 - AMENDMENT IN CAUSE TITLE
IA No. 1/2015 - STAY APPLICATION)
C.A. No. 13581-13582/2015 (XVII)
(FOR STAY APPLICATION ON IA 1/2015
IA No. 1/2015 - STAY APPLICATION)
C.A. No. 13592/2015 (XVII)
(FOR STAY APPLICATION ON IA 1/2015
FOR AMENDMENT IN CAUSE TITLE ON IA 2/2016
IA No. 2/2016 - AMENDMENT IN CAUSE TITLE
IA No. 1/2015 - STAY APPLICATION)
C.A. No. 13699/2015 (XVII)
(FOR STAY APPLICATION ON IA 1/2015
FOR AMENDMENT IN CAUSE TITLE ON IA 2/2016
IA No. 2/2016 - AMENDMENT IN CAUSE TITLE
IA No. 1/2015 - STAY APPLICATION)
C.A. No. 13697/2015 (XVII)
(FOR STAY APPLICATION ON IA 1/2015
FOR AMENDMENT IN CAUSE TITLE ON IA 2/2016
IA No. 2/2016 - AMENDMENT IN CAUSE TITLE
IA No. 1/2015 - STAY APPLICATION)
C.A. No. 13698/2015 (XVII)
(FOR STAY APPLICATION ON IA 1/2015
FOR AMENDMENT IN CAUSE TITLE ON IA 2/2016
IA No. 2/2016 - AMENDMENT IN CAUSE TITLE
IA No. 1/2015 - STAY APPLICATION)
C.A. No. 13680/2015 (XVII)
(FOR STAY APPLICATION ON IA 1/2015
7
FOR AMENDMENT IN CAUSE TITLE ON IA 2/2016
IA No. 2/2016 - AMENDMENT IN CAUSE TITLE
IA No. 1/2015 - STAY APPLICATION)
C.A. No. 3099/2016 (XVII)
(FOR STAY APPLICATION ON IA 2/2016
FOR ON IA 4/2016
FOR [PERMISSION TO FILE ANNEXURES] ON IA 5/2016
FOR [PERMISSION TO FILE ANNEXURES] ON IA 6/2016
IA No. 4/2016 - Directions
IA No. 6/2016 - PERMISSION TO FILE ANNEXURES
IA No. 5/2016 - PERMISSION TO FILE ANNEXURES
IA No. 2/2016 - STAY APPLICATION)
C.A. No. 6022-6044/2016 (XVII)
(FOR STAY APPLICATION ON IA 47/2016
FOR PERMISSION TO FILE LENGTHY LIST OF DATES ON IA 70/2016
FOR AMENDMENT IN CAUSE TITLE ON IA 93/2016
IA No. 93/2016 - AMENDMENT IN CAUSE TITLE
IA No. 70/2016 - PERMISSION TO FILE LENGTHY LIST OF DATES
IA No. 47/2016 - STAY APPLICATION)
SLP(C) No. 20219/2016 (III)
C.A. No. 8646-8648/2018 (XVII)
(FOR ADMISSION and I.R. and IA No.114175/2018-CONDONATION OF DELAY
IN FILING and IA No.114180/2018-EXEMPTION FROM FILING C/C OF THE
IMPUGNED JUDGMENT and IA No.114178/2018-STAY APPLICATION)
Date : 24-07-2019 These matters were called on for hearing today.
CORAM : HON'BLE MR. JUSTICE ARUN MISHRA
HON'BLE MR. JUSTICE S. ABDUL NAZEER
HON'BLE MR. JUSTICE M.R. SHAH
Counsel for the
parties Mr. Tushar Mehta, Solicitor General
Mr. Arijit Prasad, Sr. Adv.
Mr. H. R. Rao, Adv.
Ms. Binu Tamta, Adv.
Mr. Dhruv Tamta, Adv.
Mr. Rajat Nair, Adv.
Ms. Swati Ghildiyal, Adv.
Ms. Shraddha Deshmukh, Adv.
Mr. G. S. Makker, Adv.
Mr. B. Adinarayan Rao, Sr. Adv.
Ms. B. Vijayalakshmi Menon, AOR
Mr. Rohit Choudhry, Adv.
Ms. Preeti Kohli, Adv.
Dr. A. M. Singhvi, Sr. Adv.
Mr. Shyam Divan, Sr. Adv.
Mr. C. A. Sundaram, Sr. Adv.
Mr. Tarun Gulati, Sr. Adv.
Mr. Gopal Jain, Sr. Adv.
Mr. Kavin Gulati, Sr. Adv.
8
Mr. Mahesh Agarwal, Adv.
Ms. Shally Bhasin, Adv.
Mr. Chaitanya Safaya, Adv.
Ms. Sayaree Basu Mallik, Adv.
Mr. Vaibhav Niti, Adv.
Ms. Surabhi Limaye, Adv.
Ms. Vaishali Kalara, Adv.
Ms. Madhavi Agrawal, Adv.
Ms. Ambika Mathur, Adv.
Mr. E. C. Agrawala, Adv.
Mr. Manjul Bajpai, Adv.
Mr. Amit Bhandari, Adv.
Mr. V. P. Singh, Adv.
Mr. Atul N., Adv.
Mr. Pridyuman Sharma, Adv.
Mr. Nikhar Luthra, Adv.
Ms. Prashanti Rao, Adv.
Mr. Shashwat Bajpai, Adv.
Ms. Bina Gupta, Adv.
Mr Jagjit Singh Sawhney, Adv.
Mr. Harsh Kaushik, Adv.
Mr. Gopal Jain, Sr. Adv.
Mr. C. A. Sundaram, Sr. Adv.
Mr. Tarun Gulati, Sr. Adv.
Mr. Mahesh Agarwal, Adv.
Mr. Manjul Bajpai, Adv.
Mr. Shashwat Bajpai, Adv.
Mr. Jagjeet Singh Sahani, Adv.
Mr. Sharad, Adv.
Mr. Anuj Berry, Adv.
Mr. Malak Bhat, Adv.
Ms. Shally Bhasin, Adv.
Ms. Sayaree Basu Mallik, Adv.
Mr. Chaitanya Safaya, Adv.
Mr. Vaibhav Niti, Adv.
Ms. Surabhi Limaye, Adv.
Mr. E. C. Agrawala, Adv.
Mr. Harsh Kaushik, Adv.
Mr. Ramji Srinivasan, Sr. Adv.
Mr. Ritin Rai, Sr. Adv.
Mr. K. R. Sasiprabhu, Adv.
Mr. Biju P. Raman, Adv.
Mr. Manjul Bajpai, Adv.
Mr. Somiran Sharma, Adv.
Ms. Sylona Mohapatra, Adv.
Mr. Tushar Bhardwaj, Adv.
Mr. Mansoor Ali Shoket, Adv.
Mr. Nitin Kala, Adv.
9
Mr. Nikhil Ramdev, Adv.
Ms. Vinita Sasidharan, Adv.
Mr. Abhijat P. Medh, Adv.
Mr. Vishnu Sharma, Adv.
Mr. Bhavik Agarwal, Adv.
Ms. Manali Singhal, Adv.
Mr. Santosh Sachin, Adv.
Mr. Abhijat P. Medh, Adv.
Mr. Deepak S. Rawat, Adv.
Ms. Shikha Sarin, Adv.
Mr. Rahul Narayan, Adv.
Mr. Saumyen Das, Adv.
Mr. Rajan Narayan, Adv.
Mr. Punit Dutt Tyagi, Adv.
Mr. Ankit Parhar, Adv.
Ms. Swastika Chakravarti, Adv.
Mr. Rajan Narayan, Adv.
Mr. Saumyen Das, Adv.
Ms. Vibha Dhawan, Adv.
Mr. Pukhrambam Ramesh Kumar, Adv.
Ms. Alvia Ahmed, Adv.
Mr. Gautam Narayan, Adv.
Ms. Asmita Singh, Adv.
Ms. Shivani Vij, Adv.
Mr. Mohit Paul, Adv.
Ms. Maneesha Dhir, Adv.
Ms. Sunaina Phul, Adv.
Mr. Amit Dhingra, Adv.
Mr. D. S. Mahra, Adv.
Mr. Rohit Mahajan, Adv.
Mr. Rohit Tripathy, ADv.
for M/s Dua Associates
Mr. Pradeep Dahiya, Adv.
Ms. Neha Garg, Adv.
Mr. Devashish Bharuka, Adv.
Mr. Faisal Sherwani, Adv.
Mr. Mayank Grover, Adv.
Mr. Gurpreet Singh Kahlon, Adv.
Mr. Achal Gupta, Adv.
Ms. Sumita Hazarika, AOR
10
Mr. Rahul Narayan, AOR
Mrs. Anjani Aiyagari, AOR
Mr. Gautam Narayan, AOR
Mr. Arvind Kumar Sharma, AOR
Mr. B. Krishna Prasad, AOR
Mr. Mohit D. Ram, AOR
Mr Jayant Kumar Mehta, Adv.
Mr. Sajal Jain, Adv.
Mr. Kishore Kunal, AOR
M/S. Karanjawala & Co., AOR
Mr. Jayant Kumar Mehta, AOR
Mr. Praveen Kumar, AOR
Ms. Sumita Hazarika, AOR
Mr. Sumit Goel, Adv.
Ms. P. Priyadarshni, Adv.
Mr. Ishan Nagar, Adv.
Mr. V. Hajarika, Sr. Adv.
Ms. Dharitry Phookan, AOR
Ms. S. Hazarika, Adv.
Mr. Naveen Kumar, AOR
Mr. V. K. Verma, AOR
M/S. Corporate Law Group, AOR
Mr. Kishore Kunal, AOR
Mrs. Anil Katiyar, AOR
Mr. K. R. Sasiprabhu, AOR
Mr. Faisal Sherwani , AOR
Mr. Gaurav Kejriwal, AOR
Mr. Arvind Kumar Sharma, AOR
Mr. Swetank Shantanu, AOR
Mr. Ravi Tankar Singh Chouhan, Adv.
Mr. Pratap Shankar, Adv.
Mr. Sunil Kumar Jain, AOR
Mr. B. Krishna Prasad, AOR
Mr. Rameshwar Prasad Goyal, AOR
M/S. Parekh & Co., AOR
M/S. Dua Associates, AOR
11
Mr. Kishore Kunal, AOR
Mr. E. C. Agrawala, AOR
Mr. Harsh Kaushik, AOR
Mrs. Anjani Aiyagari, AOR
Ms. Sumita Hazarika, AOR
Mr. Arvind Kumar Sharma, AOR
Mr. Rahul Narayan, AOR
Mr. B. Krishna Prasad, AOR
Mr. Gautam Narayan, AOR
Mr. Somiran Sharma, AOR
Mr. Mohit D. Ram, AOR
Mr. Abhijat P. Medh, AOR
Mr. Gurmeet Singh Makker, AOR
Mr. Punit Dutt Tyagi, AOR
M/S. Corporate Law Group, AOR
Mr. Jayant Kumar Mehta, AOR
Ms. Sumita Hazarika, AOR
Mr. Harsh Kaushik, AOR
Ms. Dharitry Phookan, AOR
Mr. Praveen Kumar, AOR
Mr. Rajan Narain, AOR
Mr. Naveen Kumar, AOR
Mrs. Bina Gupta, AOR
Mr. Arvind Kumar Sharma, AOR
Mr. Swetank Shantanu, AOR
Mr. Sunil Kumar Jain, AOR
Mr. Kishore Kunal, AOR
Mr. Mohit Paul, AOR
Mr. Abhijat P. Medh, AOR
Mr. K. R. Sasiprabhu, AOR
Mr. Gurmeet Singh Makker, AOR
Mrs. Anil Katiyar, AOR
Mr. Faisal Sherwani , AOR
Mr. Gaurav Kejriwal, AOR
Mr. E. C. Agrawala, AOR
Mr. Rameshwar Prasad Goyal, AOR
Mr. Devashish Bharuka, AOR
M/S. Parekh & Co., AOR
Mr. Pukhrambam Ramesh Kumar, AOR
M/S. Dua Associates, AOR
Ms. B. Vijayalakshmi Menon, AOR
12
UPON hearing the counsel the Court made the following
O R D E R
Dr. A. M. Singhvi, learned senior counsel, started his arguments at 10.50 AM and was on his legs when the Court rose for the day.
Arguments remained unconcluded. List tomorrow i.e. on 25.07.2019 as Part Heard.
(JAYANT KUMAR ARORA) (JAGDISH CHANDER) COURT MASTER BRANCH OFFICER