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Supreme Court - Daily Orders

Dept.Of Telecommunication vs Data Access India Limited on 24 July, 2019

Bench: Arun Mishra, S. Abdul Nazeer, M.R. Shah

                                              1

     ITEM NO.102                   COURT NO.4                     SECTION XVII

                         S U P R E M E C O U R T O F      I N D I A
                                 RECORD OF PROCEEDINGS

                          Civil Appeal   No(s).    311-318/2008

     DEPT.OF TELECOMMUNICATION       & ORS.                       Appellant(s)

                                          VERSUS

     DATA ACCESS INDIA LIMITED                                    Respondent(s)

     ([ PART-HEARD BY HON'BLE ARUN MISHRA, HON'BLE S. ABDUL NAZEER AND
     HON'BLE M.R. SHAH, JJ. ] )

     WITH
     C.A. No. 565-568/2008 (XVII)
     (and IA No.102801/2017-CLARIFICATION/DIRECTION)
      C.A. No. 6575/2010 (XVII)
     (FOR STAY APPLICATION ON IA 2/2010
     IA No. 2/2010 - STAY APPLICATION)
      C.A. No. 6664-6669/2010 (XVII)

         C.A. No. 4896/2010 (XVII)

         C.A. No. 10675/2010 (XVII)

         C.A. No. 10676/2010 (XVII)

         C.A. No. 9827/2010 (XVII)

         C.A. No. 4430/2011 (XVII)

      C.A. No. 258/2012 (XVII)
     (FOR STAY APPLICATION ON IA 2/2012
     IA No. 2/2012 - STAY APPLICATION)
      C.A. No. 5921/2012 (XVII)

         C.A. No. 5582-5583/2012 (XVII)

         C.A. No. 5574/2012 (XVII)

         C.A. No. 5575/2012 (XVII)

         C.A. No. 5576/2012 (XVII)
Signature Not Verified


         C.A. No. 5572/2012 (XVII)
Digitally signed by
JAYANT KUMAR ARORA
Date: 2019.07.29
17:07:40 IST
Reason:



         C.A. No. 6645/2012 (XVII)

      C.A. No. 6328-6399/2015 (XVII)
     (FOR STAY APPLICATION ON IA 1-72/2015
                                 2

FOR STAY APPLICATION ON IA 73-144/2015
FOR IMPLEADMENT ON IA 145-216/2016
FOR AMENDMENT IN CAUSE TITLE ON IA 217-227/2016
IA No. 217/2016 - AMENDMENT IN CAUSE TITLE
IA No. 145/2016 - Impleadment
IA No. 73/2015 - STAY APPLICATION
IA No. 1/2015 - STAY APPLICATION)
 C.A. No. 6183-6255/2015 (XVII)
(FOR   ON IA 74/2015
FOR STAY APPLICATION ON IA 147/2015
FOR INTERVENTION APPLICATION ON IA 220/2016
FOR ON IA 221/2016
FOR EARLY HEARING APPLICATION ON IA 222/2016
IA No. 221/2016 - additional facts and grounds
IA No. 222/2016 - EARLY HEARING APPLICATION
IA No. 220/2016 - INTERVENTION APPLICATION
IA No. 74/2015 - permission to raise additional grounds
IA No. 147/2015 - STAY APPLICATION)
C.A. No. 5832-5852/2015 (XVII)

 C.A. No. 5909/2015 (XVII)
(FOR EX-PARTE STAY ON IA 1/2015
IA No. 1/2015 - EX-PARTE STAY)
 C.A. No. 6009/2015 (XVII)
(FOR STAY APPLICATION ON IA 1/2015
IA No. 1/2015 - STAY APPLICATION)
 C.A. No. 5996/2015 (XVII)
(FOR STAY APPLICATION ON IA 1/2015
FOR Amendment in Cause Title ON IA 2/2016
IA No. 2/2016 - AMENDMENT IN CAUSE TITLE
IA No. 1/2015 - STAY APPLICATION)
 C.A. No. 5957/2015 (XVII)
(FOR STAY APPLICATION ON IA 1/2015
FOR Amendment in Cause Title ON IA 2/2016
IA No. 2/2016 - AMENDMENT IN CAUSE TITLE
IA No. 1/2015 - STAY APPLICATION)
 C.A. No. 5997/2015 (XVII)
(FOR STAY APPLICATION ON IA 1/2015
FOR Amendment in Cause Title ON IA 2/2016
IA No. 2/2016 - AMENDMENT IN CAUSE TITLE
IA No. 1/2015 - STAY APPLICATION)
 C.A. No. 5998/2015 (XVII)
(FOR STAY APPLICATION ON IA 1/2015
FOR AMENDMENT IN CAUSE TITLE ON IA 2/2016
IA No. 2/2016 - AMENDMENT IN CAUSE TITLE
IA No. 1/2015 - STAY APPLICATION)
 C.A. No. 6011/2015 (XVII)
(FOR STAY APPLICATION ON IA 1/2015
FOR AMENDMENT IN CAUSE TITLE ON IA 2/2016
IA No. 2/2016 - AMENDMENT IN CAUSE TITLE
IA No. 1/2015 - STAY APPLICATION)
 C.A. No. 6002/2015 (XVII)
(FOR STAY APPLICATION ON IA 1/2015
                                 3

FOR AMENDMENT IN CAUSE TITLE ON IA 2/2016
IA No. 2/2016 - AMENDMENT IN CAUSE TITLE
IA No. 1/2015 - STAY APPLICATION)
 C.A. No. 6010/2015 (XVII)
(FOR STAY APPLICATION ON IA 1/2015
FOR AMENDMENT IN CAUSE TITLE ON IA 2/2016
IA No. 2/2016 - AMENDMENT IN CAUSE TITLE
IA No. 1/2015 - STAY APPLICATION)
 C.A. No. 6012/2015 (XVII)
(FOR EX-PARTE STAY ON IA 1/2015
FOR AMENDMENT IN CAUSE TITLE ON IA 2/2016
IA No. 2/2016 - AMENDMENT IN CAUSE TITLE
IA No. 1/2015 - EX-PARTE STAY)
 C.A. No. 8496-8505/2015 (XVII)
(FOR EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT ON IA
21/2015
FOR [PERMISSION TO FILE ANNEXURES] ON IA 31/2015
IA No. 21/2015 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT
IA No. 31/2015 - PERMISSION TO FILE ANNEXURES)
 C.A. No. 8493-8495/2015 (XVII)
(FOR CONDONATION OF DELAY IN FILING APPEAL ON IA 1/2015
FOR [PERMISSION TO FILE ANNEXURES] ON IA 7/2015
IA No. 7/2015 - PERMISSION TO FILE ANNEXURES)
 C.A. No. 5929/2015 (XVII)
(FOR EX-PARTE STAY ON IA 1/2015
FOR AMENDMENT IN CAUSE TITLE ON IA 2/2016
IA No. 2/2016 - AMENDMENT IN CAUSE TITLE
IA No. 1/2015 - EX-PARTE STAY)
 C.A. No. 5911/2015 (XVII)
(FOR EX-PARTE STAY ON IA 1/2015
FOR AMENDMENT IN CAUSE TITLE ON IA 2/2016
IA No. 2/2016 - AMENDMENT IN CAUSE TITLE
IA No. 1/2015 - EX-PARTE STAY)
 C.A. No. 5882/2015 (XVII)
(FOR EX-PARTE STAY ON IA 1/2015
FOR AMENDMENT IN CAUSE TITLE ON IA 2/2016
FOR [PERMISSION TO FILE ANNEXURES] ON IA 3/2016
IA No. 2/2016 - AMENDMENT IN CAUSE TITLE
IA No. 1/2015 - EX-PARTE STAY
IA No. 3/2016 - PERMISSION TO FILE ANNEXURES)
 C.A. No. 5931/2015 (XVII)
(FOR EX-PARTE STAY ON IA 1/2015
FOR Amendment in Cause Title ON IA 2/2016
IA No. 2/2016 - AMENDMENT IN CAUSE TITLE
IA No. 1/2015 - EX-PARTE STAY)
 C.A. No. 5934/2015 (XVII)
(FOR STAY APPLICATION ON IA 1/2015
IA No. 1/2015 - STAY APPLICATION)
 C.A. No. 5930/2015 (XVII)
(FOR EX-PARTE STAY ON IA 1/2015
FOR Amendment in Cause Title ON IA 2/2016
IA No. 2/2016 - AMENDMENT IN CAUSE TITLE
IA No. 1/2015 - EX-PARTE STAY)
                                 4

 C.A. No. 6888-6895/2015 (XVII)
(FOR EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT ON IA
9/2015
FOR EX-PARTE STAY ON IA 17/2015
FOR [PERMISSION TO FILE ANNEXURES] ON IA 25/2015
IA No. 17/2015 - EX-PARTE STAY
IA No. 9/2015 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT
IA No. 25/2015 - PERMISSION TO FILE ANNEXURES)
 C.A. No. 6003/2015 (XVII)
(FOR STAY APPLICATION ON IA 1/2015
FOR AMENDMENT IN CAUSE TITLE ON IA 2/2016
IA No. 2/2016 - AMENDMENT IN CAUSE TITLE
IA No. 1/2015 - STAY APPLICATION)
 C.A. No. 6004/2015 (XVII)
(FOR STAY APPLICATION ON IA 1/2015
FOR AMENDMENT IN CAUSE TITLE ON IA 2/2016
IA No. 2/2016 - AMENDMENT IN CAUSE TITLE
IA No. 1/2015 - STAY APPLICATION)
 C.A. No. 8506-8530/2015 (XVII)
(FOR STAY APPLICATION ON IA 26/2015
FOR [PERMISSION TO FILE ANNEXURES] ON IA 51/2015
IA No. 51/2015 - PERMISSION TO FILE ANNEXURES
IA No. 26/2015 - STAY APPLICATION)
 C.A. No. 8009-8017/2015 (XVII)
(FOR STAY APPLICATION ON IA 1/2015
FOR STAY APPLICATION ON IA 10/2015
FOR AMENDMENT IN CAUSE TITLE ON IA 19/2016
IA No. 19/2016 - AMENDMENT IN CAUSE TITLE
IA No. 10/2015 - STAY APPLICATION
IA No. 1/2015 - STAY APPLICATION)
 C.A. No. 344/2016 (XVII)
(FOR EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT ON IA
2/2016
FOR STAY APPLICATION ON IA 3/2016
IA No. 2/2016 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT
IA No. 3/2016 - STAY APPLICATION)
 C.A. No. 498/2016 (XVII)
(FOR STAY APPLICATION ON IA 2/2016
FOR EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT ON IA 3/2016

FOR [PERMISSION TO FILE ANNEXURES] ON IA 4/2016
IA No. 3/2016 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT
IA No. 4/2016 - PERMISSION TO FILE ANNEXURES
IA No. 2/2016 - STAY APPLICATION)
 C.A. No. 497/2016 (XVII)
(FOR EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT ON IA
2/2016
FOR [PERMISSION TO FILE ANNEXURES] ON IA 3/2016
IA No. 2/2016 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT
IA No. 3/2016 - PERMISSION TO FILE ANNEXURES)
 C.A. No. 493/2016 (XVII)
(FOR STAY APPLICATION ON IA 2/2016
FOR EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT ON IA 3/2016
                                 5


FOR [PERMISSION TO FILE ANNEXURES] ON IA 4/2016
IA No. 3/2016 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT
IA No. 4/2016 - PERMISSION TO FILE ANNEXURES
IA No. 2/2016 - STAY APPLICATION)
 C.A. No. 14624/2015 (XVII)
(FOR EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT ON IA
2/2015
FOR STAY APPLICATION ON IA 3/2015
IA No. 2/2015 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT
IA No. 3/2015 - STAY APPLICATION)
 C.A. No. 13550/2015 (XVII)
(FOR EX-PARTE STAY ON IA 1/2015
FOR AMENDMENT IN CAUSE TITLE ON IA 2/2016
IA No. 2/2016 - AMENDMENT IN CAUSE TITLE
IA No. 1/2015 - EX-PARTE STAY)
 C.A. No. 13705-13711/2015 (XVII)
(FOR EX-PARTE STAY ON IA 1/2015
FOR AMENDMENT IN CAUSE TITLE ON IA 8/2016
IA No. 8/2016 - AMENDMENT IN CAUSE TITLE
IA No. 1/2015 - EX-PARTE STAY)
 C.A. No. 13590/2015 (XVII)
(FOR STAY APPLICATION ON IA 1/2015
FOR AMENDMENT IN CAUSE TITLE ON IA 2/2016
IA No. 2/2016 - AMENDMENT IN CAUSE TITLE
IA No. 1/2015 - STAY APPLICATION)
 C.A. No. 13587/2015 (XVII)
(FOR STAY APPLICATION ON IA 1/2015
FOR AMENDMENT IN CAUSE TITLE ON IA 2/2016
IA No. 2/2016 - AMENDMENT IN CAUSE TITLE
IA No. 1/2015 - STAY APPLICATION)
 C.A. No. 13586/2015 (XVII)
(FOR STAY APPLICATION ON IA 1/2015
FOR AMENDMENT IN CAUSE TITLE ON IA 2/2016
IA No. 2/2016 - AMENDMENT IN CAUSE TITLE
IA No. 1/2015 - STAY APPLICATION)
 C.A. No. 13585/2015 (XVII)
(FOR EX-PARTE STAY ON IA 1/2015
FOR AMENDMENT IN CAUSE TITLE ON IA 2/2016
IA No. 2/2016 - AMENDMENT IN CAUSE TITLE
IA No. 1/2015 - EX-PARTE STAY)
 C.A. No. 13591/2015 (XVII)
(FOR EX-PARTE STAY ON IA 1/2015
FOR AMENDMENT IN CAUSE TITLE ON IA 2/2016
IA No. 2/2016 - AMENDMENT IN CAUSE TITLE
IA No. 1/2015 - EX-PARTE STAY)
 C.A. No. 13538/2015 (XVII)
(FOR STAY APPLICATION ON IA 1/2015
FOR AMENDMENT IN CAUSE TITLE ON IA 2/2016
IA No. 2/2016 - AMENDMENT IN CAUSE TITLE
IA No. 1/2015 - STAY APPLICATION)
 C.A. No. 13588/2015 (XVII)
(FOR STAY APPLICATION ON IA 1/2015
                                6

FOR AMENDMENT IN CAUSE TITLE ON IA 2/2016
IA No. 2/2016 - AMENDMENT IN CAUSE TITLE
IA No. 1/2015 - STAY APPLICATION)
 C.A. No. 13593/2015 (XVII)
(FOR STAY APPLICATION ON IA 1/2015
FOR AMENDMENT IN CAUSE TITLE ON IA 2/2016
IA No. 2/2016 - AMENDMENT IN CAUSE TITLE
IA No. 1/2015 - STAY APPLICATION)
 C.A. No. 13595-13596/2015 (XVII)
(FOR STAY APPLICATION ON IA 1/2015
FOR AMENDMENT IN CAUSE TITLE ON IA 3/2016
IA No. 3/2016 - AMENDMENT IN CAUSE TITLE
IA No. 1/2015 - STAY APPLICATION)
 C.A. No. 13584/2015 (XVII)
(FOR EX-PARTE STAY ON IA 1/2015
FOR AMENDMENT IN CAUSE TITLE ON IA 2/2016
IA No. 2/2016 - AMENDMENT IN CAUSE TITLE
IA No. 1/2015 - EX-PARTE STAY)
 C.A. No. 13574/2015 (XVII)
(FOR EX-PARTE STAY ON IA 1/2015
FOR AMENDMENT IN CAUSE TITLE ON IA 2/2016
IA No. 2/2016 - AMENDMENT IN CAUSE TITLE
IA No. 1/2015 - EX-PARTE STAY)
 C.A. No. 13681/2015 (XVII)
(FOR STAY APPLICATION ON IA 1/2015
FOR AMENDMENT IN CAUSE TITLE ON IA 2/2016
IA No. 2/2016 - AMENDMENT IN CAUSE TITLE
IA No. 1/2015 - STAY APPLICATION)
 C.A. No. 13581-13582/2015 (XVII)
(FOR STAY APPLICATION ON IA 1/2015
IA No. 1/2015 - STAY APPLICATION)
 C.A. No. 13592/2015 (XVII)
(FOR STAY APPLICATION ON IA 1/2015
FOR AMENDMENT IN CAUSE TITLE ON IA 2/2016
IA No. 2/2016 - AMENDMENT IN CAUSE TITLE
IA No. 1/2015 - STAY APPLICATION)
 C.A. No. 13699/2015 (XVII)
(FOR STAY APPLICATION ON IA 1/2015
FOR AMENDMENT IN CAUSE TITLE ON IA 2/2016
IA No. 2/2016 - AMENDMENT IN CAUSE TITLE
IA No. 1/2015 - STAY APPLICATION)
 C.A. No. 13697/2015 (XVII)
(FOR STAY APPLICATION ON IA 1/2015
FOR AMENDMENT IN CAUSE TITLE ON IA 2/2016
IA No. 2/2016 - AMENDMENT IN CAUSE TITLE
IA No. 1/2015 - STAY APPLICATION)
 C.A. No. 13698/2015 (XVII)
(FOR STAY APPLICATION ON IA 1/2015
FOR AMENDMENT IN CAUSE TITLE ON IA 2/2016
IA No. 2/2016 - AMENDMENT IN CAUSE TITLE
IA No. 1/2015 - STAY APPLICATION)
 C.A. No. 13680/2015 (XVII)
(FOR STAY APPLICATION ON IA 1/2015
                                     7

FOR AMENDMENT IN CAUSE TITLE ON IA 2/2016
IA No. 2/2016 - AMENDMENT IN CAUSE TITLE
IA No. 1/2015 - STAY APPLICATION)
 C.A. No. 3099/2016 (XVII)
(FOR STAY APPLICATION ON IA 2/2016
FOR ON IA 4/2016
FOR [PERMISSION TO FILE ANNEXURES] ON IA 5/2016
FOR [PERMISSION TO FILE ANNEXURES] ON IA 6/2016
IA No. 4/2016 - Directions
IA No. 6/2016 - PERMISSION TO FILE ANNEXURES
IA No. 5/2016 - PERMISSION TO FILE ANNEXURES
IA No. 2/2016 - STAY APPLICATION)
 C.A. No. 6022-6044/2016 (XVII)
(FOR STAY APPLICATION ON IA 47/2016
FOR PERMISSION TO FILE LENGTHY LIST OF DATES ON IA 70/2016
FOR AMENDMENT IN CAUSE TITLE ON IA 93/2016
IA No. 93/2016 - AMENDMENT IN CAUSE TITLE
IA No. 70/2016 - PERMISSION TO FILE LENGTHY LIST OF DATES
IA No. 47/2016 - STAY APPLICATION)
 SLP(C) No. 20219/2016 (III)
 C.A. No. 8646-8648/2018 (XVII)
(FOR ADMISSION and I.R. and IA No.114175/2018-CONDONATION OF DELAY
IN FILING and IA No.114180/2018-EXEMPTION FROM FILING C/C OF THE
IMPUGNED JUDGMENT and IA No.114178/2018-STAY APPLICATION)

Date : 24-07-2019 These matters were called on for hearing today.

CORAM :   HON'BLE MR. JUSTICE ARUN MISHRA
          HON'BLE MR. JUSTICE S. ABDUL NAZEER
          HON'BLE MR. JUSTICE M.R. SHAH

Counsel for the
parties             Mr.   Tushar Mehta, Solicitor General
                    Mr.   Arijit Prasad, Sr. Adv.
                    Mr.   H. R. Rao, Adv.
                    Ms.   Binu Tamta, Adv.
                    Mr.   Dhruv Tamta, Adv.
                    Mr.   Rajat Nair, Adv.
                    Ms.   Swati Ghildiyal, Adv.
                    Ms.   Shraddha Deshmukh, Adv.
                    Mr.   G. S. Makker, Adv.

                    Mr.   B. Adinarayan Rao, Sr. Adv.
                    Ms.   B. Vijayalakshmi Menon, AOR
                    Mr.   Rohit Choudhry, Adv.
                    Ms.   Preeti Kohli, Adv.

                    Dr.   A. M.   Singhvi, Sr. Adv.
                    Mr.   Shyam   Divan, Sr. Adv.
                    Mr.   C. A.   Sundaram, Sr. Adv.
                    Mr.   Tarun   Gulati, Sr. Adv.
                    Mr.   Gopal   Jain, Sr. Adv.
                    Mr.   Kavin   Gulati, Sr. Adv.
               8

Mr. Mahesh Agarwal, Adv.
Ms. Shally Bhasin, Adv.
Mr. Chaitanya Safaya, Adv.
Ms. Sayaree Basu Mallik, Adv.
Mr. Vaibhav Niti, Adv.
Ms. Surabhi Limaye, Adv.
Ms. Vaishali Kalara, Adv.
Ms. Madhavi Agrawal, Adv.
Ms. Ambika Mathur, Adv.
Mr. E. C. Agrawala, Adv.
Mr. Manjul Bajpai, Adv.
Mr. Amit Bhandari, Adv.
Mr. V. P. Singh, Adv.
Mr. Atul N., Adv.
Mr. Pridyuman Sharma, Adv.
Mr. Nikhar Luthra, Adv.
Ms. Prashanti Rao, Adv.
Mr. Shashwat Bajpai, Adv.
Ms. Bina Gupta, Adv.
Mr Jagjit Singh Sawhney, Adv.
Mr. Harsh Kaushik, Adv.

Mr.   Gopal Jain, Sr. Adv.
Mr.   C. A. Sundaram, Sr. Adv.
Mr.   Tarun Gulati, Sr. Adv.
Mr.   Mahesh Agarwal, Adv.
Mr.   Manjul Bajpai, Adv.
Mr.   Shashwat Bajpai, Adv.
Mr.   Jagjeet Singh Sahani, Adv.
Mr.   Sharad, Adv.

Mr.   Anuj Berry, Adv.
Mr.   Malak Bhat, Adv.
Ms.   Shally Bhasin, Adv.
Ms.   Sayaree Basu Mallik, Adv.
Mr.   Chaitanya Safaya, Adv.
Mr.   Vaibhav Niti, Adv.
Ms.   Surabhi Limaye, Adv.
Mr.   E. C. Agrawala, Adv.

Mr. Harsh Kaushik, Adv.

Mr.   Ramji Srinivasan, Sr. Adv.
Mr.   Ritin Rai, Sr. Adv.
Mr.   K. R. Sasiprabhu, Adv.
Mr.   Biju P. Raman, Adv.
Mr.   Manjul Bajpai, Adv.
Mr.   Somiran Sharma, Adv.
Ms.   Sylona Mohapatra, Adv.
Mr.   Tushar Bhardwaj, Adv.
Mr.   Mansoor Ali Shoket, Adv.
Mr.   Nitin Kala, Adv.
               9

Mr.   Nikhil Ramdev, Adv.
Ms.   Vinita Sasidharan, Adv.
Mr.   Abhijat P. Medh, Adv.
Mr.   Vishnu Sharma, Adv.
Mr.   Bhavik Agarwal, Adv.
Ms.   Manali Singhal, Adv.
Mr.   Santosh Sachin, Adv.
Mr.   Abhijat P. Medh, Adv.
Mr.   Deepak S. Rawat, Adv.

Ms. Shikha Sarin, Adv.
Mr. Rahul Narayan, Adv.

Mr. Saumyen Das, Adv.
Mr. Rajan Narayan, Adv.

Mr. Punit Dutt Tyagi, Adv.
Mr. Ankit Parhar, Adv.
Ms. Swastika Chakravarti, Adv.

Mr. Rajan Narayan, Adv.
Mr. Saumyen Das, Adv.

Ms. Vibha Dhawan, Adv.
Mr. Pukhrambam Ramesh Kumar, Adv.
Ms. Alvia Ahmed, Adv.

Mr. Gautam Narayan, Adv.
Ms. Asmita Singh, Adv.
Ms. Shivani Vij, Adv.

Mr. Mohit Paul, Adv.
Ms. Maneesha Dhir, Adv.
Ms. Sunaina Phul, Adv.

Mr. Amit Dhingra, Adv.

Mr. D. S. Mahra, Adv.

Mr. Rohit Mahajan, Adv.
Mr. Rohit Tripathy, ADv.
for M/s Dua Associates

Mr. Pradeep Dahiya, Adv.
Ms. Neha Garg, Adv.
Mr. Devashish Bharuka, Adv.

Mr.   Faisal Sherwani, Adv.
Mr.   Mayank Grover, Adv.
Mr.   Gurpreet Singh Kahlon, Adv.
Mr.   Achal Gupta, Adv.

Ms. Sumita Hazarika, AOR
               10

Mr. Rahul Narayan, AOR
Mrs. Anjani Aiyagari, AOR
Mr. Gautam Narayan, AOR
Mr. Arvind Kumar Sharma, AOR

Mr. B. Krishna Prasad, AOR
Mr. Mohit D. Ram, AOR

Mr Jayant Kumar Mehta, Adv.
Mr. Sajal Jain, Adv.

Mr. Kishore Kunal, AOR

M/S. Karanjawala & Co., AOR

 Mr. Jayant Kumar Mehta, AOR

 Mr. Praveen Kumar, AOR
 Ms. Sumita Hazarika, AOR

Mr. Sumit Goel, Adv.
Ms. P. Priyadarshni, Adv.
Mr. Ishan Nagar, Adv.

Mr.   V. Hajarika, Sr. Adv.
Ms.   Dharitry Phookan, AOR
Ms.   S. Hazarika, Adv.
Mr.   Naveen Kumar, AOR

 Mr. V. K. Verma, AOR
 M/S. Corporate Law Group, AOR
 Mr. Kishore Kunal, AOR
 Mrs. Anil Katiyar, AOR
 Mr. K. R. Sasiprabhu, AOR

 Mr. Faisal Sherwani , AOR
 Mr. Gaurav Kejriwal, AOR

 Mr. Arvind Kumar Sharma, AOR

Mr. Swetank Shantanu, AOR
Mr. Ravi Tankar Singh Chouhan, Adv.
Mr. Pratap Shankar, Adv.


 Mr. Sunil Kumar Jain, AOR

 Mr. B. Krishna Prasad, AOR
 Mr. Rameshwar Prasad Goyal, AOR

 M/S.   Parekh & Co., AOR

 M/S.   Dua Associates, AOR
               11


 Mr. Kishore Kunal, AOR
Mr. E. C. Agrawala, AOR
Mr. Harsh Kaushik, AOR
Mrs. Anjani Aiyagari, AOR
Ms. Sumita Hazarika, AOR
Mr. Arvind Kumar Sharma, AOR
Mr. Rahul Narayan, AOR
Mr. B. Krishna Prasad, AOR

Mr.   Gautam Narayan, AOR
Mr.   Somiran Sharma, AOR
Mr.   Mohit D. Ram, AOR
Mr.   Abhijat P. Medh, AOR
Mr.   Gurmeet Singh Makker, AOR

 Mr. Punit Dutt Tyagi, AOR
 M/S. Corporate Law Group, AOR
 Mr. Jayant Kumar Mehta, AOR
 Ms. Sumita Hazarika, AOR
 Mr. Harsh Kaushik, AOR
 Ms. Dharitry Phookan, AOR
 Mr. Praveen Kumar, AOR
 Mr. Rajan Narain, AOR
 Mr. Naveen Kumar, AOR
 Mrs. Bina Gupta, AOR
 Mr. Arvind Kumar Sharma, AOR
 Mr. Swetank Shantanu, AOR
 Mr. Sunil Kumar Jain, AOR
 Mr. Kishore Kunal, AOR
 Mr. Mohit Paul, AOR
 Mr. Abhijat P. Medh, AOR

 Mr. K. R. Sasiprabhu, AOR
 Mr. Gurmeet Singh Makker, AOR


 Mrs. Anil Katiyar, AOR
 Mr. Faisal Sherwani , AOR


 Mr. Gaurav Kejriwal, AOR
 Mr. E. C. Agrawala, AOR

 Mr. Rameshwar Prasad Goyal, AOR
 Mr. Devashish Bharuka, AOR

 M/S. Parekh & Co., AOR
 Mr. Pukhrambam Ramesh Kumar, AOR


 M/S. Dua Associates, AOR
 Ms. B. Vijayalakshmi Menon, AOR
                                    12




          UPON hearing the counsel the Court made the following
                               O R D E R

Dr. A. M. Singhvi, learned senior counsel, started his arguments at 10.50 AM and was on his legs when the Court rose for the day.

Arguments remained unconcluded. List tomorrow i.e. on 25.07.2019 as Part Heard.





(JAYANT KUMAR ARORA)                                 (JAGDISH CHANDER)
  COURT MASTER                                         BRANCH OFFICER