Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 416] [Entire Act] Bengal Presidency - Subsection Section 416(j) in Police Regulations, Bengal , 1943 (j)All applications made to Magistrates by Court Inspectors in the course of a trial shall be in writing, and shall be filed in the same way as is done by private parties.
