Supreme Court - Daily Orders
Super Bazar Karamchari Dalit Sangh vs Ramesh Chander Agarwal on 30 July, 2018
Bench: Chief Justice, A.M. Khanwilkar, D.Y. Chandrachud
MA 1394-95/2017
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ITEM NO.3 COURT NO.1 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
M.A. Nos.1394-1395/2017 in S.L.P.(C) Nos.8398-8399/2005
SUPER BAZAR KARAMCHARI DALIT SANGH & ORS. Petitioner(s)
VERSUS
RAMESH CHANDER AGARWAL & ORS. Respondent(s)
(With appln.(s) for seeking arrears of wages after the CAG report
and intervention/impleadment)
WITH M.A. Nos.677-678/2018 in S.L.P.(C) Nos.8398-8399/2005 (XIV)
(With appln.(s) for clarification/direction)
CONMT.PET.(C) Nos.866-867/2018 in S.L.P.(C) Nos.8398-8399/2005
M.A. Nos.1862-1863/2018 in S.L.P.(C) Nos.8398-8399/2005 (XIV)
(With appln.(s) for impleading party, intervention/impleadment,
clarification/direction and exemption from filing O.T.)
CONMT.PET.(C) Nos.1207-1208/2018 in S.L.P.(C) Nos.8398-8399/2005
Date : 30-07-2018 These matters were called on for hearing today.
CORAM :
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE A.M. KHANWILKAR
HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
For Petitioner(s) Mr. R.K. Kapoor, Adv.
Ms. Rekha Giri, Adv.
Mr. Rajat Kapoor, Adv.
Ms. Kheyali, Adv.
Mr. Anis Ahmed Khan, AOR
Mr. R.P. Shukla, Adv.
Ms. Upasna Shukla, Adv.
Mr. Dhruv Shukla, Adv.
Mr. Vijay K. Jain, AOR
Signature Not Verified
Digitally signed by
CHETAN KUMAR
Date: 2018.07.30
Mr. H.P. Raval, Sr. Adv.
17:02:54 IST
Reason: Mr. S. Wasim A. Qadri, Adv.
Mr. Jubair Ahmad Khan, Adv.
Mr. Zaid Ali, Adv.
Mr. Tamim Qadri, Adv.
Mr. Saeed Qadri, Adv.
MA 1394-95/2017
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Mr. Syed Faizan Ali, Adv.
Mr. Lakshmi Raman Singh, AOR
Mr. Pravin H. Parekh, Sr. Adv.
Mr. Sumit Goel, Adv.
Mr. Vishal Prasad, aDv.
Mr. Akash Jindal, Adv.
Ms. Sumedha Sindhu, Adv.
Ms. Malvika Bhanot, Adv.
for M/s. Parekh & Co.
Mr Biju Mattam, Adv.
Mr. Shourya Malhtora, Adv.
Ms. Divya Roy, AOR
For Respondent(s) Mr. Maninder Singh, ASG
Mr. R. Balasubramanian, Adv.
Mrs. Rekha Pandey, Adv.
Mrs. Sunita Sharma, Adv.
Ms. Kanika Saran, Adv.
Mr. Prabhas Bajaj, Adv.
Ms. Aarti Sharma, Adv.
Mr. Raj Bahadur, Adv.
Mrs. Anil Katiyar, AOR
Mr. Sajan Poovayya, Sr. Adv.
Mr. Priyadarshi Banerjee, Adv.
Mr. Pratibhanu Singh Kharola, Adv.
Mr. Animesh Kumar, Adv.
Mr. Neeraj Shekhar, Adv.
UPON hearing the counsel the Court made the following
O R D E R
Mr. H.P. Raval, learned senior counsel submits that he has instructions from the present Official Liquidator to file an affidavit. Let the affidavit be filed within three days hence.
Let the matter be listed on 10th August, 2018.
(Chetan Kumar) (H.S. Parasher)
A.R.-cum-P.S. Assistant Registrar