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[Cites 0, Cited by 0] [Section 6] [Entire Act]

Bombay Presidency - Subsection

Section 6(2) in The Bombay Aerial Ropeways Rules, 1959

(2)An auxiliary traction rope shall be provided to drive the carrier in the event of breakage of the main traction rope. Hand brakes shall also be provided to control the main drive, shaft and the motor shaft of each of the two drives. Alternatively, carrying rope clamp breaking, clamping the carriages to the carrying ropes.