Section 16 in The Delhi Prevention Of Begging Rules, 1960
16. Prohibited articles.
(1) No person shall except with the permission of the Superintendent or a medical officer take into a Receiving Centre or Certified Institution a prohibited article.(2)The following shall be the prohibited articles, namely:-(i)Alcohol and spirit of every description.(ii)Bhang, Ganja and opium.(iii)Betel.(iv)Drugs of every description.(v)Matches and materials for producing fire.(vi)Any implements capable of causing hurt or facilitating escape.(vii)Implements of gambling.(viii)Snuff and tobacco.(ix)Any other articles specified in this behalf by the Superintendent by a special order.
