Section 2(vii) in Rajasthan Right to Information Act, 2000
(vii)"Vigilance Committee" means a District Public Grievances-cum-Vigilance Committee constituted by the State Government vide Order No. F. 33 (32)/AR/Gr. 1/77 dated 17th December, 1977 or as may be reconstituted or constituted by the State Government from time to time.
