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[Cites 0, Cited by 0] [Section 27] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 27(a) in Securities and Exchange Board of India (Real Estate Investment Trusts) Regulations, 2014

(a)to ensure that the books of account, records and documents are being maintained by the REIT or parties to the REIT in the manner specified in these regulations;