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State of Uttarakhand - Section

Section 25 in National Law University of Uttarakhand Act, 2011

25. Officer of the University.

- The following shall be the officers of the University, namely:
(i)the Vice Chancellor;
(ii)the Heads of the Departments;
(iii)the Registrar;
(iv)the Finance Officer;
(v)such other officers as may be prescribed by Regulations.