Calcutta High Court (Appellete Side)
Snigdha Mitra vs The Cesc Ltd. And Others on 13 February, 2018
Author: Patherya
Bench: Patherya
1 13.02.2018
s/l. 44 W. P. No. 2146 (W) of 2018 pk Snigdha Mitra Versus The CESC Ltd. and others Mr. Prosenjit Mukherjee ... for the petitioner. Mr. Mihir Kundu ... for the CESE Ltd.
This application has been rendered infructuous as connection has been given to the petitioner.
Accordingly, the application is dismissed as withdrawn. Photostat certified copy of this order, if applied for, be given to the parties on urgent basis.
(Patherya, J.) 2