Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 221] [Entire Act] State of West Bengal - Subsection Section 221(i) in The West Bengal Motor Vehicles Rules, 1989 (i)any tractor not exceeding 4531 kilograms in weight unladen if all the wheels not equipped with spring of the tractor are fitted with pneumatic tyres:
