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[Cites 0, Cited by 0] [Section 280(3)] [Section 280] [Entire Act]

Union of India - Subsection

Section 280(3)(a) in Constitution of India, 1950

(a)the distribution between the Union and the States of the net proceeds of taxes which are to be, or may be, divided between them under this Chapter and the allocation between the States of the respective shares of such proceeds;