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[Cites 0, Cited by 0] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(viii) in The Foreign Exchange Management (Export Of Goods And Services) Regulations, 2000

(viii)"software" means any computer programme, database, drawing, design, audio/video signals, any information by whatever name called in or on any medium other than in or on any physical medium;