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[Cites 0, Cited by 0] [Section 41] [Entire Act]

State of Andhra Pradesh - Subsection

Section 41(4) in Andhra Pradesh Municipal Councils/Nagar Panchayats (Direct Election of Chairperson) Rules, 1986

(4)Every elector to whom a ballot paper under Rule 37 or under any other provision of these rules shall maintain secrecy of voting within the polling station and for that purpose observe the voting procedure therein laid down.