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Securities And Exchange Board Of India - Section

Section 151 in The Securities and Exchange Board of India (Issue of Capital and Disclosure Requirements) Regulations, 2018

151. Post-issue reports.

- The lead manager(s) shall submit a final post-issue report as specified in Part A of Schedule XVII, along with a due diligence certificate as per the format specified in Form F of Schedule V, within seven days of the date of finalization of basis of allotment or within seven days of refund of money in case of failure of issue.