Supreme Court - Daily Orders
The Commissioner Of Income Tax Ii, Pune vs National Education Foundation, Pune on 29 March, 2019
Bench: Ashok Bhushan, K.M. Joseph
ITEM NO.21 COURT NO.11 SECTION IX
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 7637/2019
(Arising out of impugned final judgment and order dated 04-09-2017
in ITA No. 1735/2014 passed by the High Court Of Judicature At
Bombay)
THE COMMISSIONER OF INCOME TAX II, PUNE Petitioner(s)
VERSUS
NATIONAL EDUCATION FOUNDATION, PUNE Respondent(s)
(FOR I.R. and IA No.44024/2019-CONDONATION OF DELAY IN FILING )
Date : 29-03-2019 This petition was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE ASHOK BHUSHAN
HON'BLE MR. JUSTICE K.M. JOSEPH
For Petitioner(s) Mr. A.N.S. Nadkarni, ASG
Ms. Shirin Khajuria, Adv.
Ms. Rekha Pandey, Adv.
Mrs. Anil Katiyar, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Issue notice on the special leave petition as well as on the application for condonation of delay.
Tag with Diary No. 18456/2018.
(MEENAKSHI KOHLI) (RENU KAPOOR)
COURT MASTER COURT MASTER
Signature Not Verified
Digitally signed by
SANJAY KUMAR
Date: 2019.03.29
16:56:13 IST
Reason: