Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 25] [Entire Act] Union of India - Subsection Section 25(ii) in The Smugglers and Foreign Exchange Manipulators (Forfeiture of Property) Act, 1976 (ii)such property is wholly traceable to any property held by such trust or institution prior to the commencement of this Act.
