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State of Kerala - Section

Section 21 in Kerala Munnar Special Tribunal (Procedure) Regulations, 2011

21. Registers.

- The Tribunal shall maintain the following Registers, namely:-
(a)O. P. Register,
(b)I. A. Register,
(c)A Diary,
(d)Posting Register,
(e)Disposal Register,
(f)Register of Securities.