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[Cites 0, Cited by 0] [Section 3(32)] [Section 3] [Entire Act]

State of Haryana - Subsection

Section 3(32)(b) in The Pepsu General Clauses Act, 1954

(b)for any period on and from the 1st November, 1956, to the 31st October, 1966 the Official Gazette of the territories which, immediately before the 1st November, 1966 were comprised in the State of Punjab; and